Kiran Tripathi vs State Of U.P. And 3 Others
2019 Latest Caselaw 1860 ALL

Citation : 2019 Latest Caselaw 1860 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Kiran Tripathi vs State Of U.P. And 3 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4160 of 2019
 

 
Petitioner :- Kiran Tripathi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ravindra Nath Yadav,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up tomorrow, i.e. on 29.3.2019, as fresh.

Order Date :- 28.3.2019

Pramod Tripathi

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