Rajeev Kumar Jain vs Amrish Kumar And 8 Others
2019 Latest Caselaw 1858 ALL

Citation : 2019 Latest Caselaw 1858 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Rajeev Kumar Jain vs Amrish Kumar And 8 Others on 28 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4544 of 2019
 

 
Petitioner :- Rajeev Kumar Jain
 
Respondent :- Amrish Kumar And 8 Others
 
Counsel for Petitioner :- Nipun Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to the defendant-respondent no.1 fixing a date in the week commencing 20 May 2019.

Steps to serve the said respondent shall be taken within a week by registered post.

Counter affidavit, if any, be filed by the next date.

(Manoj Kumar Gupta, J.)

Order Date :- 28.3.2019

skv

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