Abdul Bari Khan vs State Of U.P. And 3 Others
2019 Latest Caselaw 1857 ALL

Citation : 2019 Latest Caselaw 1857 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Abdul Bari Khan vs State Of U.P. And 3 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 20751 of 2018
 

 
Petitioner :- Abdul Bari Khan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sarita Singh,Ajay Kumar Singh,Rajesh Kumar Chitragupt
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh,Rajesh Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Vide orders dated 26.9.2018 and 6.2.2019 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondent no.2-District Basic Education Officer, Jaunpur, to file counter affidavit.

List on 23.4.2019. If on or before the said date, no counter affidavit is filed, District Basic Education Officer, Jaunpur will remain present before the Court. This order is passed in the presence of Mr. Mrigraj Singh, learned counsel for the respondent no.2.

Order Date :- 28.3.2019

Pramod Tripathi