Oriental Ins. Co. Ltd. vs Smt. Sumitra Devi And Others
2019 Latest Caselaw 1854 ALL

Citation : 2019 Latest Caselaw 1854 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Oriental Ins. Co. Ltd. vs Smt. Sumitra Devi And Others on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 574 of 1989
 

 
Appellant :- Oriental Insurance Company Limited
 
Respondent :- Smt. Sumitra Devi And Others
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- P.K. Singh,Vijay Kumar Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri S.K. Kakkar, learned counsel for appellant and Sri P.K. Singh, learned counsel for original claimant.

List on 5.4.2019 for pronouncement of judgment.

Order Date :- 28.3.2019

Mukesh

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