Smt. Menika Devi @ Maduri Singh vs Rinkoo
2019 Latest Caselaw 1849 ALL

Citation : 2019 Latest Caselaw 1849 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Smt. Menika Devi @ Maduri Singh vs Rinkoo on 28 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 254 of 2014
 

 
Appellant :- Smt. Menika Devi @ Maduri Singh
 
Respondent :- Rinkoo
 
Counsel for Appellant :- L.D. Rajbhar,Kailash Nath
 
Counsel for Respondent :- Ajay Sengar
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, put up tomorrow as unlisted.

Order Date :- 28.3.2019

RCT/-

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