M/S Ram Prastha Builders Pvt. Ltd. ... vs State Of U.P. And Others
2019 Latest Caselaw 1802 ALL

Citation : 2019 Latest Caselaw 1802 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

M/S Ram Prastha Builders Pvt. Ltd. ... vs State Of U.P. And Others on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 105 of 2004
 

 
Appellant :- M/S Ram Prastha Builders Pvt. Ltd. Thru. Director
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Himanshu Tiwari
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the next cause list.

Order Date :- 27.3.2019

RCT/-

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