Sanket Mishra vs Smt. Urvashi
2019 Latest Caselaw 1800 ALL

Citation : 2019 Latest Caselaw 1800 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Sanket Mishra vs Smt. Urvashi on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 477 of 2015
 

 
Appellant :- Sanket Mishra
 
Respondent :- Smt. Urvashi
 
Counsel for Appellant :- Pranav Kumar Srivastava,Gajendra Pratap,Jitendra Kumar Srivastava
 
Counsel for Respondent :- Kaushal Kishore Mani
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Due to paucity of time, we are unable to hear the matter today.

List the case on 03.4.2019.

Order Date :- 27.3.2019

RCT/-

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