Anilesh Tiwari vs State Of U.P. And 2 Others
2019 Latest Caselaw 1795 ALL

Citation : 2019 Latest Caselaw 1795 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Anilesh Tiwari vs State Of U.P. And 2 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1903 of 2019
 

 
Petitioner :- Anilesh Tiwari
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Deo Dayal
 

 
Hon'ble Prakash Padia,J.

List this case on 10.4.2019 at the top ten cases. In the meanwhile, learned Standing Counsel as well as learned counsel for the District Basic Education Officer, Chandauli will seek instructions in the matter.

Learned counsel for the petitioner is directed to inform learned counsel for the District Basic Education Officer, Chandauli in writing by tomorrow regarding the order passed today.

Order Date :- 27.3.2019

Pramod Tripathi

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