Nagendra Kumar Mishra And 3 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 1790 ALL

Citation : 2019 Latest Caselaw 1790 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Nagendra Kumar Mishra And 3 Others vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2491 of 2019
 

 
Petitioner :- Nagendra Kumar Mishra And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Upadhyay,Ashok Khare, Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the respondent no.3 prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week's thereafter.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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