Pankaj Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 1788 ALL

Citation : 2019 Latest Caselaw 1788 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Pankaj Kumar vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3514 of 2019
 

 
Petitioner :- Pankaj Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar
 

 
Hon'ble Prakash Padia,J.

Vide order dated 7.3.2019 instructions were sought for. Today when the matter was taken up instructions were placed by Mr. Awadhesh Kumar, learned counsel for the respondent-District Basic Education Officer, Basti, which is taken on record.

Learned counsel for the respondents no.3 and 4 prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within one week, thereafter.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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