Smt. Kamini vs State Of U.P. And 3 Others
2019 Latest Caselaw 1783 ALL

Citation : 2019 Latest Caselaw 1783 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Kamini vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4157 of 2019
 

 
Petitioner :- Smt. Kamini
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Vishwa Deepak Mishra
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Prakash Padia,J.

Order on Amendment Application

Amendment application is allowed. The necessary amendment be incorporated in the writ petition within two days.

Order on writ petition

Put up this matter in the additional cause list on 5.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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