Suman Lata vs State Of U.P. And 4 Others
2019 Latest Caselaw 1782 ALL

Citation : 2019 Latest Caselaw 1782 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Suman Lata vs State Of U.P. And 4 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 22284 of 2018
 

 
Petitioner :- Suman Lata
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kumar Anish
 
Counsel for Respondent :- C.S.C.,Pradeep Singh Sengar
 

 
Hon'ble Prakash Padia,J.

Vide orders dated 24.10.2018 and 6.3.2019 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks and no more time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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