Birendra Kumar Tripathi vs State Of U.P. And 6 Others
2019 Latest Caselaw 1779 ALL

Citation : 2019 Latest Caselaw 1779 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Birendra Kumar Tripathi vs State Of U.P. And 6 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27793 of 2018
 

 
Petitioner :- Birendra Kumar Tripathi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

Mohd. Shere Ali, learned counsel for the respondents contended that counter affidavit was filed in the Registry of this Court on 1.2.2019, which is not on record.

Office is directed to trace out the same and placed on record.

List 03.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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