C/M Shri Seeta Ram Purva Madhyamik ... vs State Of U P And 2 Others
2019 Latest Caselaw 1778 ALL

Citation : 2019 Latest Caselaw 1778 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

C/M Shri Seeta Ram Purva Madhyamik ... vs State Of U P And 2 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27896 of 2018
 

 
Petitioner :- C/M Shri Seeta Ram Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Samarath Singh,Hritudhwaj Pratap Sahi,Sankalp Narain
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed today is taken on record.

One week's time is granted to file rejoinder affidavit.

List on 10.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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