Satendra Kumar Singh vs State Of U.P. Thru Secretary ...
2019 Latest Caselaw 1770 ALL

Citation : 2019 Latest Caselaw 1770 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Satendra Kumar Singh vs State Of U.P. Thru Secretary ... on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 54687 of 2010
 

 
Petitioner :- Satendra Kumar Singh
 
Respondent :- State Of U.P. Thru Secretary Higher Education And Others
 
Counsel for Petitioner :- S. M. Mishra
 
Counsel for Respondent :- C. S. C.,R.N. Yadav
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List on 10.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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