Smt. Pari Begum And Others vs National Insurance Company Ltd. ...
2019 Latest Caselaw 1764 ALL

Citation : 2019 Latest Caselaw 1764 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Pari Begum And Others vs National Insurance Company Ltd. ... on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 439 of 2019
 

 
Appellant :- Smt. Pari Begum And Others
 
Respondent :- National Insurance Company Ltd. And Others
 
Counsel for Appellant :- Sharve Singh,A.L. Jaiswal
 
Counsel for Respondent :- A.K. Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.K. Sinha-Advocate has absented himself.

List on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

Download the LatestLaws.com Mobile App