Smt. Jageshwari And Others vs Kiran Singh And Others
2019 Latest Caselaw 1754 ALL

Citation : 2019 Latest Caselaw 1754 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Jageshwari And Others vs Kiran Singh And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 384 of 1997
 

 
Appellant :- Smt. Jageshwari And Others
 
Respondent :- Kiran Singh And Others
 
Counsel for Appellant :- R.K. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 5.4.2019.

Order Date :- 27.3.2019

Mukesh

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