Citation : 2019 Latest Caselaw 1753 ALL
Judgement Date : 27 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 528 of 1997 Appellant :- United India Insurance Co. Ltd. Respondent :- Smt. Tarawati And Others Counsel for Appellant :- Amresh Sinha Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Mawan Kumar Mishra-Advocate has absented himself.
List o 8.4.2019.
Order Date :- 27.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!