O.I.C.Ltd. vs Smt. Sita Shrivedi And Others
2019 Latest Caselaw 1749 ALL

Citation : 2019 Latest Caselaw 1749 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

O.I.C.Ltd. vs Smt. Sita Shrivedi And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 654 of 1992
 

 
Appellant :- O.I.C.Ltd.
 
Respondent :- Smt. Sita Shrivedi And Others
 
Counsel for Appellant :- Vinit Saran,Ankur Mehrotra
 
Counsel for Respondent :- K.K. Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.K. Tripathi-Advocate is not present. As a last chance to him, list on 5.4.2019.

Order Date :- 27.3.2019

Mukesh

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