Akhilesh Kumar Singh vs Smt. Shriti Singh
2019 Latest Caselaw 1747 ALL

Citation : 2019 Latest Caselaw 1747 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Akhilesh Kumar Singh vs Smt. Shriti Singh on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 400 of 2016
 

 
Appellant :- Akhilesh Kumar Singh
 
Respondent :- Smt. Shriti Singh
 
Counsel for Appellant :- Virendra Singh
 
Counsel for Respondent :- Dheeraj Singh,Lal Babu Lal,S.P.S.Singh Parmar
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the next cause list.

Order Date :- 27.3.2019

RCT/-

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