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Smt. Monika Gupta vs Jitendra Gandhi
2019 Latest Caselaw 1742 ALL

Citation : 2019 Latest Caselaw 1742 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Smt. Monika Gupta vs Jitendra Gandhi on 27 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 61 of 2016
 

 
Appellant :- Smt. Monika Gupta
 
Respondent :- Jitendra Gandhi
 
Counsel for Appellant :- Rajesh Khare
 
Counsel for Respondent :- Gulab Chandra
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 03.4.2019.

Order Date :- 27.3.2019

RCT/-

 

 

 
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