Prem Prakash Dixit vs State Of U.P. And 4 Others
2019 Latest Caselaw 1738 ALL

Citation : 2019 Latest Caselaw 1738 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Prem Prakash Dixit vs State Of U.P. And 4 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3263 of 2019
 

 
Petitioner :- Prem Prakash Dixit
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ramesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 17.4.2019 for final disposal. It is liberty to the learned counsel for the petitioner to make a mention to take up the case out of turn.

Order Date :- 27.3.2019

Pramod Tripathi

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