Oriental Insurance Co Ltd vs Smt. Laxmi Gupta And Others
2019 Latest Caselaw 1737 ALL

Citation : 2019 Latest Caselaw 1737 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Smt. Laxmi Gupta And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2532 of 2005
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Laxmi Gupta And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Rajesh Kumar,Ravindra Prasad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. Sri Ravindra Prasad-Advocate is not present.

List on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

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