Smt. Anisa And Others vs Manager U.P.S.R.T.C. Dehradun ...
2019 Latest Caselaw 1736 ALL

Citation : 2019 Latest Caselaw 1736 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Anisa And Others vs Manager U.P.S.R.T.C. Dehradun ... on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1098 of 1998
 

 
Appellant :- Smt. Anisa And Others
 
Respondent :- Manager U.P.S.R.T.C. Dehradun And Another
 
Counsel for Appellant :- Usha Kiran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ms. Usha Kiran-Advocate has sought adjournment on the ground of illness.

List on 9.4.2019 showing the name of Sri S.K. Mishra as counsel for respondent-UPSRTC.

Order Date :- 27.3.2019

Mukesh

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