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Manish Kumar Yadav And 49 Ors. vs State Of U.P. Thru Adll. Chief ...
2019 Latest Caselaw 1716 ALL

Citation : 2019 Latest Caselaw 1716 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Manish Kumar Yadav And 49 Ors. vs State Of U.P. Thru Adll. Chief ... on 26 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6540 of 2019
 
Petitioner :- Manish Kumar Yadav And 49 Ors.
 
Respondent :- State Of U.P. Thru Adll. Chief Secy. Home Lucknow And Ors.
 
Counsel for Petitioner :- Sameer Kalia,Rajat Rajan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri S. K. Kalia, learned Senior Advocate assisted by Sri Sameer Kalia, Advocate for the petitioners and Sri Raghvendra Kumar Singh, learned Advocate General assisted by Sri Pradeep Kumar Singh, learned Additional Chief Standing Counsel for the State-respondents.

On the request of learned counsel for the parties, list/ put up tomorrow i.e. 27.03.2019, at 12:00 Noon.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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