Pushpa Devi (Since Deceased) And 3 ... vs Raju Gupta
2019 Latest Caselaw 1714 ALL

Citation : 2019 Latest Caselaw 1714 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Pushpa Devi (Since Deceased) And 3 ... vs Raju Gupta on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 33 of 2019
 

 
Revisionist :- Pushpa Devi (Since Deceased) And 3 Others
 
Opposite Party :- Raju Gupta
 
Counsel for Revisionist :- Manish Tandon,Namit Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to the defendant-respondent fixing a date in second week of April, 2019.

Steps shall be taken to serve the respondent by registered post within a week.

Counter affidavit, if any, be filed by the next date.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

Download the LatestLaws.com Mobile App