Vijay Kumar Gupta vs Triyugi Narain Gupta And 2 Others
2019 Latest Caselaw 1713 ALL

Citation : 2019 Latest Caselaw 1713 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Vijay Kumar Gupta vs Triyugi Narain Gupta And 2 Others on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 34 of 2019
 

 
Revisionist :- Vijay Kumar Gupta
 
Opposite Party :- Triyugi Narain Gupta And 2 Others
 
Counsel for Revisionist :- Saurabh Raj Srivastava
 
Counsel for Opposite Party :- Lokesh Kumar Dwivedi
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed put up as fresh on 28.3.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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