Shyam Sunder Agrawal vs Smt. Geeta Devi And 3 Others
2019 Latest Caselaw 1712 ALL

Citation : 2019 Latest Caselaw 1712 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Shyam Sunder Agrawal vs Smt. Geeta Devi And 3 Others on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7864 of 2018
 

 
Petitioner :- Shyam Sunder Agrawal
 
Respondent :- Smt. Geeta Devi And 3 Others
 
Counsel for Petitioner :- C.K.Parekh,Kamal Kumar Singh
 
Counsel for Respondent :- Vijay Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list in the next cause list.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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