Jitendra Kumar Goyal vs Smt. Raj Kumari Rani Sahiba
2019 Latest Caselaw 1709 ALL

Citation : 2019 Latest Caselaw 1709 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Jitendra Kumar Goyal vs Smt. Raj Kumari Rani Sahiba on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1155 of 2019
 

 
Petitioner :- Jitendra Kumar Goyal
 
Respondent :- Smt. Raj Kumari Rani Sahiba
 
Counsel for Petitioner :- Kartikeya Saran,Ujjawal Satsangi
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Substitution Application No.2 of 2019

The substitution application is allowed.

Let necessary amendment be carried out in the cause title within three days.

Put up as fresh on 1 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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