Nathe Ram vs Smt. Meena Rani And 5 Others
2019 Latest Caselaw 1706 ALL

Citation : 2019 Latest Caselaw 1706 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Nathe Ram vs Smt. Meena Rani And 5 Others on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1666 of 2019
 

 
Petitioner :- Nathe Ram
 
Respondent :- Smt. Meena Rani And 5 Others
 
Counsel for Petitioner :- Ram Krishna Mishra,Ramesh Chandra Yadav
 
Counsel for Respondent :- Pratik Chandra
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed on behalf of counsel for the respondents, put up as fresh on 28.3.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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