Rajpal vs Smt. Raj Kumari
2019 Latest Caselaw 1705 ALL

Citation : 2019 Latest Caselaw 1705 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Rajpal vs Smt. Raj Kumari on 26 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2308 of 2015
 

 
Petitioner :- Rajpal
 
Respondent :- Smt. Raj Kumari
 
Counsel for Petitioner :- A.K. Srivastava
 
Counsel for Respondent :- S.K. Mehrotra,Archit Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit and supplementary affidavit filed today are taken on record.

List after three weeks.

In the meantime, in case any rebuttal to the supplementary affidavit is required to be filed, the same may be filed.

(Manoj Kumar Gupta, J.)

Order Date :- 26.3.2019

skv

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