Dr. Amit Chaudhary & Ors. vs State Of ...
2019 Latest Caselaw 1701 ALL

Citation : 2019 Latest Caselaw 1701 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Dr. Amit Chaudhary & Ors. vs State Of ... on 26 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 21135 of 2018
 
Petitioner :- Dr. Amit Chaudhary & Ors.
 
Respondent :- State Of U.P.Thru.Prin.Secy.Deptt.Of Medical Education & Ors
 
Counsel for Petitioner :- Gaurav Mehrotra,Amit Jaiswal-Ojus Law,Tushar Mittal
 
Counsel for Respondent :- C.S.C.,Murli Manohar Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list this petition on 04.04.2019 as fresh.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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