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Anil Kumar Nigam vs State Of U.P. Thru Prin.Secy.Awas ...
2019 Latest Caselaw 1695 ALL

Citation : 2019 Latest Caselaw 1695 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Anil Kumar Nigam vs State Of U.P. Thru Prin.Secy.Awas ... on 26 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 31107 of 2018
 
Petitioner :- Anil Kumar Nigam
 
Respondent :- State Of U.P. Thru Prin.Secy.Awas & Shahri Niyojan Lko.&Ors.
 
Counsel for Petitioner :- Jai Pal Singh
 
Counsel for Respondent :- C.S.C.,Puneet Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition on 17.04.2019 within top ten cases.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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