Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohd. Aslam Khan vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 1690 ALL

Citation : 2019 Latest Caselaw 1690 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Mohd. Aslam Khan vs State Of U.P. Thru. Prin. Secy. ... on 26 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 38075 of 2018
 
Petitioner :- Mohd. Aslam Khan
 
Respondent :- State Of U.P. Thru. Prin. Secy. Social Welfare & Others
 
Counsel for Petitioner :- Mohd.Ateeq Khan,Mohd. Islam Khan
 
Counsel for Respondent :- C.S.C.,Sandeep Kumar Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition in the week commencing 15.04.2019 as fresh.

The retirement of the petitioner shall be subject to further orders of this Court.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter