Shree Kant Pandey vs State Of ...
2019 Latest Caselaw 1672 ALL

Citation : 2019 Latest Caselaw 1672 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Shree Kant Pandey vs State Of ... on 26 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 27205 of 2018
 
Petitioner :- Shree Kant Pandey
 
Respondent :- State Of U.P.Thru.Secy.Secondary Education Lucknow U.P.& Ors
 
Counsel for Petitioner :- Ankit Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition in the week commencing 15.04.2019 as fresh.

Order Date :- 26.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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