C/M Sri Hubb Lal Balika Vidyalaya ... vs State Of U.P. And Another
2019 Latest Caselaw 1663 ALL

Citation : 2019 Latest Caselaw 1663 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

C/M Sri Hubb Lal Balika Vidyalaya ... vs State Of U.P. And Another on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3666 of 2019
 

 
Petitioner :- C/M Sri Hubb Lal Balika Vidyalaya And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Bhupendra Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list.

Order Date :- 26.3.2019

Pramod Tripathi

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