Tariq vs State Of U.P. And Another
2019 Latest Caselaw 1655 ALL

Citation : 2019 Latest Caselaw 1655 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Tariq vs State Of U.P. And Another on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4301 of 2019
 

 
Petitioner :- Tariq
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Birendra Kaushik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 03.4.2019 in the additional cause list.

Order Date :- 26.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App