Sanjay Yadav vs State Of U.P. And 3 Others
2019 Latest Caselaw 1654 ALL

Citation : 2019 Latest Caselaw 1654 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Sanjay Yadav vs State Of U.P. And 3 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4310 of 2019
 

 
Petitioner :- Sanjay Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamal Singh,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Prakash Padia,J.

Put up on 11.4.2019 in the additional cause list. In the meanwhile, Mr. Sanjay Chaturvedi, learned counsel for the District Basic Education Officer will seek instructions in the matter.

Order Date :- 26.3.2019

Pramod Tripathi

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