Vandana vs State Of U.P. And 3 Ors.
2019 Latest Caselaw 1644 ALL

Citation : 2019 Latest Caselaw 1644 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Vandana vs State Of U.P. And 3 Ors. on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 51432 of 2016
 

 
Petitioner :- Vandana
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- M. A. Siddiqui
 
Counsel for Respondent :- C.S.C.,Anand Sagar Dubey,Gaurav Tiwari,Hritudhwaj Pratap Sahi,Jay Ram Pandey,Vijay Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the contesting parties.

List on 17.4.2019 for final disposal.

Order Date :- 26.3.2019

Pramod Tripathi

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