Smt. Prema Gupta And 2 Others vs Civil Judge (S.D.) Ghaziabad And 3 ...
2019 Latest Caselaw 1641 ALL

Citation : 2019 Latest Caselaw 1641 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Smt. Prema Gupta And 2 Others vs Civil Judge (S.D.) Ghaziabad And 3 ... on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2015 of 2019
 

 
Petitioner :- Smt. Prema Gupta And 2 Others
 
Respondent :- Civil Judge (S.D.) Ghaziabad And 3 Others
 
Counsel for Petitioner :- Madan Lal Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent by speed / registered post returnable on 15.4.2019.

Steps be taken immediately.

Meanwhile, the report impugned and the order dated 6.12.2018 will not be given effect till the next date of listing.

Order Date :- 26.3.2019

Mukesh

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