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Narendra And Another vs Jiyalal
2019 Latest Caselaw 1637 ALL

Citation : 2019 Latest Caselaw 1637 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Narendra And Another vs Jiyalal on 26 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2021 of 2019
 

 
Petitioner :- Narendra And Another
 
Respondent :- Jiyalal
 
Counsel for Petitioner :- Sanjay Singh Sengar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent by speed / registered post returnable on 23.4.2019.

Steps be taken immediately.

Order Date :- 26.3.2019

Mukesh

 

 

 
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