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Vijay Bahadur Singh vs State Of U.P. And Anr.
2019 Latest Caselaw 1635 ALL

Citation : 2019 Latest Caselaw 1635 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Vijay Bahadur Singh vs State Of U.P. And Anr. on 26 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 1198 of 2019
 

 
Revisionist :- Vijay Bahadur Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Puneet Bhadauria
 
Counsel for Opposite Party :- G.A.,Yatindra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Amendment application filed today which is taken on record.

List this matter day after tomorrow i.e. 28th April, 2019 as Sri Yatindra-Advocate wants to appear and address the Court for respondent no. 2.

Order Date :- 26.3.2019

Mukesh

 

 

 
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