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Rajeev Saini vs Vimla @ Mimla And 2 Others
2019 Latest Caselaw 1634 ALL

Citation : 2019 Latest Caselaw 1634 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Rajeev Saini vs Vimla @ Mimla And 2 Others on 26 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 410 of 2019
 

 
Appellant :- Rajeev Saini
 
Respondent :- Vimla @ Mimla And 2 Others
 
Counsel for Appellant :- Rajeev Kumar Saini
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajeev Kumar Saini-Advocate has sought adjournment on the ground of illness.

List on 2.4.2019.

Order Date :- 26.3.2019

Mukesh

 

 

 
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