Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar
2019 Latest Caselaw 1633 ALL

Citation : 2019 Latest Caselaw 1633 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 113 of 2004
 

 
Appellant :- Delhi Transport Corporation New Delhi
 
Respondent :- Bhagwat Singh Bulandshahar
 
Counsel for Appellant :- Avinash Swaroop,A.Srivastava,Vishesh Kumar Gupta
 
Counsel for Respondent :- V.B. Keserwani,N.Shukla,Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The order passed in the morning having not been transcribed and Sri Vishesh Kumar Gupta-Advocate having requested that he does not press the submission that there was no amputation.

Order having not been transcribed passed in open Court is recalled.

List on 5.4.2019.

Order Date :- 26.3.2019

Mukesh

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