Citation : 2019 Latest Caselaw 1632 ALL
Judgement Date : 26 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 2578 of 2003 Appellant :- The Oriental Insurance Co.Ltd. Respondent :- Ekhlaq Ahmad And Others Counsel for Appellant :- Ramesh Singh Counsel for Respondent :- Ram Singh,Waseem Ahmad Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Ram Singh-Advocate shall give notice in writing to the counsel who appears on behalf of owner.
List on 5.4.2019.
Order Date :- 26.3.2019
Mukesh
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