Sushil Kumar Yadav vs The Oriental Insurance Company ...
2019 Latest Caselaw 1629 ALL

Citation : 2019 Latest Caselaw 1629 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Sushil Kumar Yadav vs The Oriental Insurance Company ... on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 322 of 2000
 

 
Appellant :- Sushil Kumar Yadav
 
Respondent :- The Oriental Insurance Company Ltd. And Another
 
Counsel for Appellant :- R.K. Porwal
 
Counsel for Respondent :- K. S Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

A copy of memo of appeal be given to Sri K.S. Amist-Advocate by Sri R.K. Porwal-Advocate forthwith.

List on 2.4.2019 for final disposal.

Order Date :- 26.3.2019

Mukesh

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