United India Insurance Co. Ltd. vs Smt. Nishi Gupta And Others
2019 Latest Caselaw 1626 ALL

Citation : 2019 Latest Caselaw 1626 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Nishi Gupta And Others on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 484 of 1996
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Nishi Gupta And Others
 
Counsel for Appellant :- Ajay Singh
 
Counsel for Respondent :- J.J. Munir
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 2.4.2019.

Order Date :- 26.3.2019

Mukesh

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