Inder Pal Singh vs Indian Telephonic Industries ...
2019 Latest Caselaw 1618 ALL

Citation : 2019 Latest Caselaw 1618 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Inder Pal Singh vs Indian Telephonic Industries ... on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 735 of 2010
 

 
Petitioner :- Inder Pal Singh
 
Respondent :- Indian Telephonic Industries Ltd. Thru Its Chairman And M.D.
 
Counsel for Petitioner :- Inder Pal Singhin Person,(In Person),Neerja Raghuvanshi
 
Counsel for Respondent :- S.C.,Gopal Mishra
 

 
Hon'ble Prakash Padia,J.

Mr. Inder Pal Singh, petitioner, appeared in person. The affidavits have already been exchanged between the parties.

List on 17.4.2019 for final disposal.

Order Date :- 26.3.2019

Pramod Tripathi

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