Sunder Pal vs Vijendra Singh And Another
2019 Latest Caselaw 1616 ALL

Citation : 2019 Latest Caselaw 1616 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Sunder Pal vs Vijendra Singh And Another on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1321 of 2005
 

 
Appellant :- Sunder Pal
 
Respondent :- Vijendra Singh And Another
 
Counsel for Appellant :- Nigamendra Shukla
 
Counsel for Respondent :- Sushil Kumar Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office is directed to send reminder to the Court below for sending the lower Court record.

List on 1.4.2019.

Order Date :- 26.3.2019

Mukesh

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