Chhabile Lal vs State Of U.P. And Others
2019 Latest Caselaw 1612 ALL

Citation : 2019 Latest Caselaw 1612 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Chhabile Lal vs State Of U.P. And Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 15074 of 2010
 

 
Petitioner :- Chhabile Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Srivastava,Na,Raj Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed by learned Standing Counsel is taken on record.

Learned counsel for the petitioner prays for and is granted two week's time to file rejoinder affidavit.

List on 15.4.2019.

Order Date :- 26.3.2019

Pramod Tripathi

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